Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Odisha - Section Section 11 in The Orissa Escheats Act, 1979 11. Custodian to manage. - During the pendency of any proceeding before himself or in any Court, the Custodian shall hold and manage the property in the prescribed manner.
