Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 308] [Entire Act] State of Goa - Subsection Section 308(4) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (4)The State Government shall provide the embossed seals to the Special Notaries, District Special Notaries and the State Special Notary.
