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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(xxxi) in Bihar Coal Mining Area Development Authority Rules, 1988

(xxxi)"Sewage" means night-soil and other contents of latrines, privies, urinals, cess-pools and drains and includes polluted water from kitchens, sinks, bath rooms, stables, cattle-sheds and other like places.