Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(c) in The Rajasthan State Interest Subsidy Scheme For Industries, 1998 (c)The industrial unit availing Subsidy under the Scheme shall remain in production for at least two years after the final date of repayment of the term loan.
