Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act] NCT Delhi - Subsection Section 33(1)(b) in The Delhi Water Board Act, 1998 (b)to provide and set up all such appliances and fittings as may appear to the Board to be necessary to prevent waste water from being discharged into the street.