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Chattisgarh High Court

Bubble @ Aryan Verma vs State Of Chhattisgarh on 30 January, 2023

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                           MCRC No. 11031 of 2022
               Bubble @ Aryan Verma Versus State Of Chhattisgarh



30.01.2023

List the case after three weeks along with MCRC Nos. 11004 of 2022 & MCRC No. 10680 of 2022.

Sd/-

(Sachin Singh Rajput) JUDGE PAWAN