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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

NCT Delhi - Subsection

Section 75(3)(b) in Delhi Motor Vehicles Rules, 1993

(b)Where a stage carriage is exempted from the provisions of the preceding sub-rule it shall be condition of the exemption that no passengers shall be taken up or get down, as the case may be at any point within a distance of two hundred yards or such other distance as may be named in the order of exemption fro the place where the stage carriage is garaged or parked at the start or finish of the run.