Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Haryana - Subsection Section 16(3) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019 (3)The certificate of registration referred to in sub-section (2) shall be issued in such manner and subject to such conditions, as may be prescribed.
