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State of Punjab - Section

Section 9 in The Punjab e-Stamp Rules, 2014

9. Commission or discount to be paid to the Central Record Keeping Agency.

(1)The Central Record Keeping Agency shall be entitled to such agreed percentage of commission or discount on the amount of stamp duty collected through e-Stamping mechanism at the rate of ..... percentage plus taxes, cess etc as applicable.
(2)Further the commission or discount to the Central Record Keeping Agency shall also be subject to the conditions of rule 19 of these rules.