Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Entire Act] Union of India - Section Section 3 in The Repealing and Amending Act, 2017 3. Amendment of certain enactments. - The enactments specified in the Second Schedule are hereby amended to the extent and in the manner mentioned in the fourth column thereof.
