Himachal Pradesh High Court
Kanta Devi vs . Sdm Chopal And Others on 30 May, 2022
Bench: Sabina, Satyen Vaidya
Kanta Devi vs. SDM Chopal and others .
CMP(M) No.661 of 2022 in CWP No.3252 of 2019 30.05.2022 Present: Mr. Vinod Sharma, Advocate on behalf of Mr. B.N. Mehta, Advocate, for the petitioner.
Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.
r to There is a request for adjournment on behalf of the petitioner on the ground that the counsel is not available in the Court.
List after four weeks.
( Sabina )
Acting Chief Justice
( Satyen Vaidya )
May 30, 2022 (KS) Judge
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