Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Himachal Pradesh High Court

Kanta Devi vs . Sdm Chopal And Others on 30 May, 2022

Bench: Sabina, Satyen Vaidya

Kanta Devi vs. SDM Chopal and others .

CMP(M) No.661 of 2022 in CWP No.3252 of 2019 30.05.2022 Present: Mr. Vinod Sharma, Advocate on behalf of Mr. B.N. Mehta, Advocate, for the petitioner.

Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.

r to There is a request for adjournment on behalf of the petitioner on the ground that the counsel is not available in the Court.

List after four weeks.




                                                           ( Sabina )




                                                      Acting Chief Justice





                                                         ( Satyen Vaidya )





               May 30, 2022 (KS)                               Judge




                                                   ::: Downloaded on - 30/05/2022 20:07:55 :::CIS