Calcutta High Court
Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 23 December, 2024
OCD- 25 & 26
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
CS-COM/299/2024
[OLD NO. CS/170/2021
IA NO. GA/1/2021, GA/5/2022, GA/6/2023
VHYOM MINES AND MINERALS PRIVATE LIMITED
VS
ALOKE STEELS PRIVATE LIMITED.
AND
CS-COM/301/2024
[OLD NO. CS/172/2021
IA NO. GA/1/2021, GA/5/2022, GA/6/2023
VHYOM MINES AND MINERAL PRIVATE LIMITED
VS
JHARKHAND ISPAT PRIVATE LIMITED.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: 23rd December, 2024.
Appearance:
Mr. Avirup Chatterjee, Adv.
Mr. Rishov Das, Adv.
... for the plaintiff Mr. Sounak Sengupta, Adv.
Mr. Pallab Samajdar, Adv.
Mr. Dripto Mazumdar, Adv.
... for the defendant.
The Court : Mr. Avirup Chatterjee, learned Advocate, is appearing for the plaintiff.
Mr. Sounak Sengupta, learned Advocate, is appearing for the defendant.2
It is submitted that till date the judgment has not been delivered in connection with GA/5/2022.
Accordingly, the case is adjourned. Let the matter appear on 21st February, 2025. It is made clear if in the meantime the judgment is passed in connection with GA/5/2022, the parties are at liberty to mention the same before this Court.
(KRISHNA RAO, J.) KB