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Calcutta High Court

Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 23 December, 2024

OCD- 25 & 26
                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                              CS-COM/299/2024
                            [OLD NO. CS/170/2021
                   IA NO. GA/1/2021, GA/5/2022, GA/6/2023

                 VHYOM MINES AND MINERALS PRIVATE LIMITED
                                   VS
                      ALOKE STEELS PRIVATE LIMITED.

                                    AND

                              CS-COM/301/2024
                            [OLD NO. CS/172/2021
                   IA NO. GA/1/2021, GA/5/2022, GA/6/2023

                 VHYOM MINES AND MINERAL PRIVATE LIMITED
                                   VS
                    JHARKHAND ISPAT PRIVATE LIMITED.



BEFORE:
The Hon'ble JUSTICE KRISHNA RAO

Date: 23rd December, 2024.

Appearance:

Mr. Avirup Chatterjee, Adv.
Mr. Rishov Das, Adv.
... for the plaintiff Mr. Sounak Sengupta, Adv.
Mr. Pallab Samajdar, Adv.
Mr. Dripto Mazumdar, Adv.
... for the defendant.
The Court : Mr. Avirup Chatterjee, learned Advocate, is appearing for the plaintiff.
Mr. Sounak Sengupta, learned Advocate, is appearing for the defendant.
2
It is submitted that till date the judgment has not been delivered in connection with GA/5/2022.
Accordingly, the case is adjourned. Let the matter appear on 21st February, 2025. It is made clear if in the meantime the judgment is passed in connection with GA/5/2022, the parties are at liberty to mention the same before this Court.
(KRISHNA RAO, J.) KB