- If any dispute arises between two or more Panchayat Samitis, or between a municipality and a Panchayat Samiti,-(a)where the dispute is between Panchayat Samitis in the same district then Chief Executive Officer shall decide the dispute;(b)where the dispute is between Panchayat Samitis situated in different districts or divisions, the Government shall decide the dispute whose decision thereon shall be final;(c)where the dispute is between a Municipality and a Panchayat Samiti in the same district, the Chief Executive Officer shall decide the dispute;(d)where the dispute is between a Municipality and Panchayat Samiti in different districts or divisions, the Chief Executive Officers concerned shall decide the dispute, and if they fail to arrive at a decision, a reference shall be made jointly by the Chief Executive Officers to the Government, whose decision thereon shall be final.
