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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(2)(c) in Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968

(c)where the prisoner is to be released on the ground specified in clause (c) of sub-section (1), six weeks.