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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(2)(o) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(o)the form in which a certificate of verification of any weight or measure shall be granted as required by subsection (4) of section 24 and the form in which the certificate referred to in sub-section (5) of section 24 shall be issued and the details which such certificate shall contain, as required by sub-section (6) of section 24;