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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Haryana - Subsection

Section 57(2)(o) in Faridabad Metropolitan Development Authority Act, 2018

(o)the form and the date, on or before which, the Chief Executive Officer shall prepare and submit to the State Government a report of its activities during that year under sub-section (1) of section 41;