Supreme Court - Daily Orders
Shingara Singh vs Daljit Singh on 22 August, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
1
ITEM NO.48 COURT NO.16 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22482/2018
(Arising out of impugned final judgment and order dated 06-04-2018
in RSA No. 4466/2010 passed by the High Court Of Punjab & Haryana
At Chandigarh)
SHINGARA SINGH Petitioner(s)
VERSUS
DALJIT SINGH & ANR. Respondent(s)
(IA No. 117661/2018 - EXEMPTION FROM FILING O.T., IA No.
111017/2018 - EXEMPTION FROM FILING O.T., IA No. 117657/2018 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES AND IA No.
97758/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 22-08-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s)
Mr. Abhishek Atrey, AOR
Ms. Niharika Ahluwalia, Adv.
Mr. Sudhir Walia, Adv.
Dr. Abhishek Atrey, Adv.
Ms. Megha Mishra, Adv.
Ms. Niharika Ahluwalia, AOR
For Respondent(s)
Mr. P. N. Puri, AOR
Mrs. Reeta Puri, Adv.
Signature Not Verified
Mr. Priyadarshi Kumar, Adv.
Digitally signed by
Deepak Singh
Date: 2023.08.22
Mr. Manish Dhingra, Adv.
16:59:08 IST
Reason:
2
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the petitioner seeking adjournment on the ground of personal difficulty, list this matter after two weeks.
(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)