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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in Orissa News Media Accreditation Rules, 2006

(1)Accreditation shall be given in accordance with these Rules to the representatives of News Media Organizations of the following categories, namely :
(i)Editor-cum-Correspondent, (ii) Cameraman-cum-Correspondent, (iii) Cameraman, (iv) Cartoonist, (v) Cartographer, (vi) Sports Journalist, (vii) Science Journalist, (viii) Media Critics and such other categories as may be recommended from time to time by the Committee to the Government.