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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(f) in Karnataka Prevention and Eradication of Inhuman Evil Practices and Black Magic Act, 2017

(f)"Propagate" means issuance or publication of advertisement, literature, articles or book relating to inhuman, evil practices and black magic and includes any form of direct or indirect help, abetement, participation or co-operation with regard to inhuman, evil practices and black magic;