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[Cites 0, Cited by 0] [Section 44(9)] [Section 44] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 44(9)(d) in The Police Enhanced Penalties Ordinance, 2005

(d)the Commercial Taxes Officer posted in the Recovery Wing shall exercise the powers vested in Assistant Collector 1st Class within such area as may be specified by the Commissioner from time to time.