Section 25(3)(b) in The Arms Rules, 1962

[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3)(b) in The Arms Rules, 1962

(b)serial number of the possession licence in the Arms Register of the licensing authority concerned or, in respect of the firearms in possession of a person exempt from the obligation to take out licence for their possession, the letters Ex; and

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Union of India - Subsection

Section 25(3)(b) in The Arms Rules, 1962