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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(d) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(d)"Commission" means the Orissa Electricity Regulatory Commission being the Commission for the State of Orissa in terms of the first proviso to Sub-section (1) of Section 82 of the Act.