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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(8) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(8)Subject to the provisions of this Act. the emoluments and other conditions of service of the Director shall be such as may be determined by the State Government by general or special order in that behalf.