Madras High Court
Association Of B.T. & Pgt Iedss Special ... vs M.Aarthi on 19 December, 2024
Author: R.Vijayakumar
Bench: R.Vijayakumar
Cont.P.(MD)No.2844 of 2024
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 19.12.2024
CORAM
THE HON'BLE MR.JUSTICE R.VIJAYAKUMAR
Cont.P.(MD)No.2844 of 2024
in
W.P(MD)No.8269 of 2024
Association of B.T. & PGT IEDSS Special Teachers,
For the Differently Abled Children,
Rep. by its State President,
G.Manimekalai ... Petitioner/Petitioner
vs
M.Aarthi, I.A.S.,
The State Project Director,
Samagra Shiksha,
DPI Compound, College Road,
Chennai-600 006. .. Contemnor/Respondent
PRAYER: Contempt Petition is filed under Section 11 of Contempt of Courts
Act, 1971, to initiate contempt proceedings against the Contemnors and punish
him for the wilful disobedience of the order of the High Court in
W.P.(MD)No.8269 of 2024 dated 01.04.2024.
For Petitioner : Mr.S.Louis
For Respondent : Mr.T.Amjadkhan
Government Advocate
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Cont.P.(MD)No.2844 of 2024
ORDER
The instant contempt petition has been filed alleging violation of the order of this Court dated 01.04.2024 made in W.P(MD)No.8269 of 2024.
2. This Court passed orders in W.P.(MD).No.8269 of 2024 dated 01.04.2024, wherein, this Court had directed the respondents to issue notice to the petitioner and thereafter pass orders. Accordingly, the third respondent has issued notice to the writ petitioner on 03.06.2024 and after considering the objections raised by the petitioner, proceedings was issued on 11.07.2024, which is adverse to the petitioner.
3. Recording the same, this contempt petition stands closed, with a liberty to the petitioner to challenge the order dated 11.07.2024, if she is so advised.
19.12.2024 NCC : Yes/No Index : Yes/No Internet: Yes/No gvn https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/03/2025 05:56:04 pm ) 2/4 Cont.P.(MD)No.2844 of 2024 To The State Project Director, Samagra Shiksha, DPI Compound, College Road, Chennai-600 006.
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gvn Cont.P.(MD)No.2844 of 2024 in W.P(MD)No.8269 of 2024 19.12.2024 https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/03/2025 05:56:04 pm ) 4/4