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[Cites 0, Cited by 2] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(e) in The Airports Authority Of India Act, 1994

(e)the contracts or class of contracts which are to be sealed with the common seal of the Authority and the form and manner in which a contract may be made by the Authority under sub-section (1) of section 21;