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Punjab-Haryana High Court

Rajpati vs Union Of India And Ors on 23 August, 2022

Author: Augustine George Masih

Bench: Augustine George Masih

          IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                         CHANDIGARH

113-2                                            LPA-702-2022 (O&M)
                                                 Date of decision: 23.08.2022


Rajpati                                                          ..... Appellant

                      VS

Union of India & others                                          ..... Respondents

CORAM : HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
        HON'BLE MR. JUSTICE ALOK JAIN

Present :-     Mr. Jagdish Manchanda, Advocate
               for the appellant

               Mr. Ankur Sharma, Sr. Panel Counsel
               for Union of India - respondent No. 1

               Mr. Ashish Kapoor, Advocate
               for respondents No. 2 to 4.
                      *****

ALOK JAIN, J. :

For detailed orders, see order of even date passed in LPA-701- 2022, titled "Rajpati vs. Union of India and others."





(AUGUSTINE GEORGE MASIH)                                         (ALOK JAIN)
        JUDGE                                                       JUDGE



23.08.2022
neenu

Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No. 1 of 1 ::: Downloaded on - 28-12-2022 12:37:09 :::