Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(v) in First Statutes of the Jai Narayan Vyas University Jodhpur (v)to promote research and specialised studies within the University, through a Research Board whose composition and functions shall be prescribed in the Ordinances;
