Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act] State of Haryana - Subsection Section 65(1)(e) in Haryana Panchayati Raj Election Rules, 1994 (e)it does not bear any mark which it should have borne under the provisions of sub-rule (3) of Rule 49 ;