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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(1)(i) in Faridabad Complex (Regulation and Development) Act, 1971

(i)erects or re-erect any building or makes or extends any excavation or lays out any means of access to a road in contravention of the provisions of this Act or the rules framed thereunder, or