Section 35(4) in The Gujarat Secondary and Higher Secondary Education Act, 1972
(4)Subject to the provisions of sub-section (1) of Section 34, the school staff selection committee or, as the case may be, the special school committee shall select persons for appointment as teachers of the school from amongst the persons [who are qualified to be appointed as such in accordance with the regulations made in this behalf] [Substituted for 'whose names appear in any of the registers prepared and maintained by the Board under Clause (13) and (14) of Section 17' by Gujarat 32 of 1978, dated 29lh September, 1978.]:Provided that, for the purpose of such selection preference shall be given to a protected teacher, if he is otherwise eligible.
