Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(1)(f) in The West Bengal Motor Vehicles Rules, 1989

(f)The driver of a motor vehicle shall slow down the speed when approaching a road inter-section or junction until he has become aware that he may do so without endangering the safety of a person thereon.