Bombay High Court
Digambar Gangadhar Kadam And Another vs Union Of India, Thr. The General ... on 25 November, 2021
Author: V. M. Deshpande
Bench: V.M. Deshpande
1 251121fa174.21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
: NAGPUR BENCH : NAGPUR.
FIRST APPEAL NO. 174 OF 2021
DIGAMBAR GANGADHAR KADAM AND ANOTHER
VERSUS
UNION OF INDIA, THRU. THE GEN. MANAGER, S.C.RLY., SECURANDERABAD
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Office Notes, Office Memoranda of Court's or Judge's Order Coram, appearances, Court's Orders or directions and Registrar's order
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Ms. Priya Thakre, Advocate h/f Mr. R.G. Bagul, Advocate for the appellant.
CORAM : V. M. DESHPANDE J.
DATE : NOVEMBER 25, 2021.
1. Ms. Priya Thakre, learned counsel holding for Mr. R.G. Bagul, learned counsel for the appellant.
2. This appeal is being listed for the first time for filing of the private paper book.
3. At the request of learned counsel for the appellant, sixteen weeks time is granted to file private paper book.
JUDGE Diwale Digitally signed byPARAG PRABHAKARRAO DIWALE Signing Date:25.11.2021 18:24