Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 74 in Rajasthan Land Revenue Act 1956 74. Appeal to be as allowed by this Act. - Notwithstanding any law for the time being in force, no appeal shall lie from any order passed by any Revenue Court of officer except as provided in this Act.
