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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2)(ix) in U.P. krishi Utpadan Mandi (Bisawan Sanshodhan) Niyamawali, 2016

(ix)any other matter, which in the opinion of the Director is necessary for giving effect to sale of commodities through the electronic platform.