Income Tax Appellate Tribunal - Ahmedabad
Mohit Agarwal, Huf, Ahmedabad vs Ito, Ward-5(2)(5),, Ahmedabad on 18 February, 2019
IN THE INCOME TAX APPELLATE TRIBUNAL
"SMC" BENCH, AHMEDABAD
BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT &
Ms. MADHUMITA ROY, JUDICIAL MEMBER
Stay Petition No.02/Ahd/2019
(Arising out of ITA No.466/Ahd/2018)
(Assessment Year : 2014-15)
Mohit Agrawal HUF Vs. ITO,
1, Shitatchhaya Apartment, Ward - 5(2)(5),
University Area, Ahmedabad.
Navrangpura,
Ahmedabad - 380009
[PAN No. AAKHM 0055 R]
(Appellant) .. (Respondent)
Appellant by : --None--
Respondent by : Shri Santosh Karnani, Sr. D.R.
Date of Hearing 15/02/2019
Date of Pronouncement 18/02/2019
ORDER
PER Ms. MADHUMITA ROY - JM:
The instant stay application filed by the applicant is arising out of ITA No.466/Ahd/2018 for Asst. Year 2014-15.
2. At the time of hearing of the application none appeared on behalf of the assessee to represent its case, neither any adjournment has been sought for. It appears that the assessee is not interested to proceed with the matter. Hence, the stay application is dismissed as not pressed.
SP No.2/Ahd/2019 (arising out of ITA No.466/Ahd/2018) Shri Mohit Agrawal HUF Asst.Year -2014-15 -2-
3. In the result, the stay application filed by the applicant is dismissed as not pressed.
This Order pronounced in Open Court on 18/02/2019
Sd/- Sd/-
( PRAMOD KUMAR ) ( Ms. MADHUMITA ROY )
VICE PRESIDENT JUDICIAL MEMBER
Ahmedabad; Dated 18/02/2019
Priti Yadav, Sr.PS
आदे श क त ल प अ े षत/Copy of the Order forwarded to :
1. अपीलाथ / The Appellant
2. यथ / The Respondent.
3. संबं धत आयकर आयु त / Concerned CIT
4. आयकर आयु त(अपील) / The CIT(A).
5. वभागीय त न ध, आयकर अपील!य अ धकरण, अहमदाबाद / DR, ITAT, Ahmedabad
6. गाड' फाईल / Guard file.
आदे शानुसार/ BY ORDER,
स या पत त //True Copy//
उप/सहायक पंजीकार (Dy./Asstt.Registrar) आयकर अपील य अ धकरण, अहमदाबाद / ITAT, Ahmedabad
1. Date of dictation 15/02/2019 (dictation pages 1)
2. Date on which the typed draft is placed before the Dictating Member 15/02/2019
3. Other Member...
4. Date on which the approved draft comes to the Sr.P.S./P.S ...18/02/2019
5. Date on which the fair order is placed before the Dictating Member for pronouncement...
6. Date on which the fair order comes back to the Sr.P.S./P.S.......
7. Date on which the file goes to the Bench Clerk.....................
8. Date on which the file goes to the Head Clerk..........................................
9. The date on which the file goes to the Assistant Registrar for signature on the order..........................
10. Date of Despatch of the Order..................