Rajasthan High Court - Jodhpur
Devi Lal Ahir vs Sanwar Mal Verma on 20 November, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 60/2020 Devi Lal Ahir
----Petitioner Versus Sanwar Mal Verma
----Respondent For Petitioner(s) : None present For Respondent(s) : Mr. Shanshak Sharma JUSTICE DINESH MEHTA Order 20/11/2020 This case be adjourned sine-die, as has been ordered by this Court vide order dated 16.9.2019 passed in SBCCP No.992/2018.
(DINESH MEHTA),J 102-CPGoyal/-
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