Section 81 in The Delhi School Education Rules, 1973
81. Depreciation grant for hostel.
- The aided schools which have their own hostel buildings and which have been constructed without any grant from public funds shall be allowed depreciation grant at the rate of Rs.12.00 per month for such 150 square meters of area under actual occupation by boarders and for kitchen buildings at the rate of Rs. 8.00 per month and at the rate of Rs.15.00 per month for the Superintendent's quarters or at such higher rates as the Central Government may, from time to time, specify.
