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State of Uttar Pradesh - Section

Section 23 in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978

23. Criteria for crossing efficiency bars.

- No member of the service shall be allowed to cross-
(i)the first efficiency bar unless his work and conduct have been satisfactory and his integrity is certified;
(ii)the second efficiency bar unless he has worked steadily and efficiently with devotion to duty and his integrity is certified.