Himachal Pradesh High Court
Parminder Singh vs . Jagdev Singh on 30 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Parminder Singh vs. Jagdev Singh .
Civil Revision No. 16 of 2020 30.03.2022 Present: Mr. Pawan K. Sharma, Advocate, for the petitioner.
Mr. Bhup Singh Thakur, Advocate, for the respondents.
Learned counsel for the petitioner submits that contesting parties are real brothers and, therefore, possibility of amicable settlement can be explored.
Learned counsel for the respondents is directed to have instructions regarding that by next date of hearing.
(Vivek Singh Thakur) Judge March 30, 2022 (veena) ::: Downloaded on - 31/03/2022 20:12:49 :::CIS