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Bengal Presidency - Section

Section 748 in Police Regulations, Bengal , 1943

748. Recruitment of constables outside the district.

- If a Superintendent is unable to obtain recruits of the requisite class in his own district, he may request any other Superintendent where men are available to recruit for him the number required. The Superintendent of the recruiting district shall satisfy himself that the candidates are properly qualified as regards health and character. He shall then enlist them and send them along with his own recruits to the Training College, notifying tho requisitioning district accordingly. The Superintendent of the requisitioning district shall supply belts and clothing for these recruits. The men shall be shown as enlisted from the date they pass the Civil Surgeon. Superintendents applying to other districts for recruits shall keep vacancies for them and shall see that the district allotment is not exceeded.