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Madras High Court

Selvaraj vs Mr.Arunachala Sundar on 21 December, 2021

Author: S.Srimathy

Bench: S.Srimathy

                                                                       CONT.P(MD)No.1627 of 2017

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 21.12.2021

                                                    CORAM

                                  THE HONOURABLE MRS.JUSTICE S.SRIMATHY

                                         CONT.P(MD)No.1627 of 2017


                  Selvaraj                                       ... Petitioner/Petitioner
                                                       vs

                 1. Mr.Arunachala Sundar,
                    The Treasury Officer,
                    Treasury Office,
                    Tirunelveli.

                 2. Mr.Balakrishnan,
                    The Sub-Treasury Officer,
                    Sub-Treasury Office,
                    Tirunelveli.                                 ... Contemnors/Respondent


                 PRAYER: Petition filed under under Section 11 of the Contempt of Court Act,
                 1971, against the respondents herein for their willful disobedience to the order
                 passed by this Court in W.P.(MD)No.3630 of 2017, dated 24.04.2017 and punish
                 them accordingly.




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https://www.mhc.tn.gov.in/judis
                                                                           CONT.P(MD)No.1627 of 2017


                                       For Petitioner     : Mr.S.Chellapandian

                                       For Respondents : Mr.D.Sachikumar
                                                         Additional Government Pleader
                                                          *****


                                                        ORDER

When the Contempt Petition was taken up for hearing, the learned Counsel appearing for the petitioner reported that the order passed by this Court was complied with, therefore, nothing survives.

3. Hence, the Contempt Petition is closed. No costs.

21.12.2021 Index : Yes / No Internet : Yes jbr 2/4 https://www.mhc.tn.gov.in/judis CONT.P(MD)No.1627 of 2017 Note:

In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the Advocate/litigant concerned.
To
1. Mr.Arunachala Sundar, The Treasury Officer, Treasury Office, Tirunelveli.
2. Mr.Balakrishnan, The Sub-Treasury Officer, Sub-Treasury Office, Tirunelveli.
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https://www.mhc.tn.gov.in/judis CONT.P(MD)No.1627 of 2017 S.SRIMATHY, J jbr Order made in CONT.P(MD)No.1627 of 2017 21.12.2021 4/4 https://www.mhc.tn.gov.in/judis