Madras High Court
Selvaraj vs Mr.Arunachala Sundar on 21 December, 2021
Author: S.Srimathy
Bench: S.Srimathy
CONT.P(MD)No.1627 of 2017
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 21.12.2021
CORAM
THE HONOURABLE MRS.JUSTICE S.SRIMATHY
CONT.P(MD)No.1627 of 2017
Selvaraj ... Petitioner/Petitioner
vs
1. Mr.Arunachala Sundar,
The Treasury Officer,
Treasury Office,
Tirunelveli.
2. Mr.Balakrishnan,
The Sub-Treasury Officer,
Sub-Treasury Office,
Tirunelveli. ... Contemnors/Respondent
PRAYER: Petition filed under under Section 11 of the Contempt of Court Act,
1971, against the respondents herein for their willful disobedience to the order
passed by this Court in W.P.(MD)No.3630 of 2017, dated 24.04.2017 and punish
them accordingly.
1/4
https://www.mhc.tn.gov.in/judis
CONT.P(MD)No.1627 of 2017
For Petitioner : Mr.S.Chellapandian
For Respondents : Mr.D.Sachikumar
Additional Government Pleader
*****
ORDER
When the Contempt Petition was taken up for hearing, the learned Counsel appearing for the petitioner reported that the order passed by this Court was complied with, therefore, nothing survives.
3. Hence, the Contempt Petition is closed. No costs.
21.12.2021 Index : Yes / No Internet : Yes jbr 2/4 https://www.mhc.tn.gov.in/judis CONT.P(MD)No.1627 of 2017 Note:
In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the Advocate/litigant concerned.
To
1. Mr.Arunachala Sundar, The Treasury Officer, Treasury Office, Tirunelveli.
2. Mr.Balakrishnan, The Sub-Treasury Officer, Sub-Treasury Office, Tirunelveli.3/4
https://www.mhc.tn.gov.in/judis CONT.P(MD)No.1627 of 2017 S.SRIMATHY, J jbr Order made in CONT.P(MD)No.1627 of 2017 21.12.2021 4/4 https://www.mhc.tn.gov.in/judis