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[Cites 0, Cited by 0] [Section 28(21)] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(21)(d) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(d)The Committee shall initiate action against any media for publishing any matter relating to the children in need of care and protection, which would affect the interest of the child.