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Allahabad High Court

Shri Ram Sharma @ Sita Sharma & Another vs D.D.C. & Others on 31 January, 2013

Author: Ran Vijai Singh

Bench: Ran Vijai Singh

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 42966 of 2003
 

 
Petitioner :- Shri Ram Sharma @ Sita Sharma & Another
 
Respondent :- D.D.C. & Others
 
Petitioner Counsel :- R.C. Singh,A.K. Yadav
 
Respondent Counsel :- C.S.C.,B.S. Yadav
 

 
Hon'ble Ran Vijai Singh,J.
 

Civil Misc. Substitution Application No. 276154 of 2012 Issue Notice.

Order Date :- 31.1.2013 Priyanka . 

Case :- WRIT - B No. - 42966 of 2003 Petitioner :- Shri Ram Sharma @ Sita Sharma & Another Respondent :- D.D.C. & Others Petitioner Counsel :- R.C. Singh,A.K. Yadav Respondent Counsel :- C.S.C.,B.S. Yadav Hon'ble Ran Vijai Singh,J.

Civil Misc. Delay Condonation Application No. 276157 of 2012 Issue Notice.

Order Date :- 31.1.2013 Priyanka