Chattisgarh High Court
Santosh Kumar Ratrey vs State Of Chhattisgarh 5 Mcrc/2331/2018 ... on 30 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet MCRCA No. 322 of 2018 Santosh Kumar Ratrey Versus State of Chhattisgarh SB : Hon'ble Shri Justice Sanjay K. Agrawal 30/04/18 Shri Ishan Verma, counsel for the applicant.
Shri Avinash Singh, P.L. for the State. As prayed by learned counsel for the applicant, list the matter after summer vacation.
Sd/-
(Sanjay K. Agrawal) Judge Kvr