Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(1)(iv) in Assam Health Service Rules, 1995

(iv)Academic qualifications of a candidates for direct recruitment for the post of the Director of the Health Services shall be as prescribed by the Governor from time to time. The qualification and experience prescribed as on the date of commencement of these rules are given in Schedule IV.