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[Section 3]
[Entire Act]
Union of India - Subsection
Section 3(7) in Regulation for the Import of Equine Species of Animals into India
| Disease | Diagnostic Test | Condition |
| (1) | (2) | (3) |
| Glanders | Mallein/Complement Fixation Test (CFT) | During fifteen days before shipment |
| Dourine | Complement Fixation Test (CFT) | Fifteen days before shipment |
| Equine Infectious Anaemia (EIA) | Coggins (Immunodiffusion Test) | During thirty days before shipment |
| Infectious Equine Abortion (Salmonella abortus equi) | Serum Agglutination Test (titre not greater than one/threethousand) | During fifteen days before shipment |
| Equine Viral Arteritis (EVA) | Virus Neutralisation Test | Two occasions at least fourteen days apart with negativeresult during twentY eight days prior to shipment. |
| Vesicular Stomatitis | Complement Fixation Test (CFT) or Enzyme-linked immunosorbentasay (ELISA) | At least 21 days after the commencement of pre-exportquarantine. |
| Contagious Equine Metritis (CEM) | Culture of Micro-organisms | Two consecutive tests at weekly interval during pre-exportquarantine period with negative results. |
| Equine Piroplasmosis (Babesia equi and Babesia caballi) | Complement Fixation Test (CFT) or Indirect FluorescentAntibody Test (IFAT) | During thirty days before |
| Venezuelan Equine Encephalomyelitis | Haemagglutination Inhibition (HI) or Complement Fixation Test(CFT) or Plaque Reduction Neutralisation Test (PRNT) | Not less than fourteen days after the commencement ofpre-export quarantine. |