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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Kerala - Subsection

Section 41(3)(ii) in Kerala University of Health Sciences Act, 2010

(ii)The Governing Council, if it thinks necessary may also obtain the opinion of any officer, authority or body of the University in regard to any draft Statute which is before it for consideration: