Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40B] [Entire Act] Union of India - Subsection Section 40B(2) in The Factories Act, 1948 (2)The duties, qualifications and conditions of service of Safety Officer shall be such as may be prescribed by the State Government.
