Supreme Court - Daily Orders
The State Of West Bengal Represented ... vs Rajpath Contractors And Engineers Ltd. on 4 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
REVISED
ITEM NO.26 COURT NO.7 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 25627/2023
(Arising out of impugned final judgment and order dated 04-05-2023
in AP No. 737/2022 passed by the High Court of Calcutta)
STATE OF WEST BENGAL REPRESENTED
THROUGH THE SECRETARY & ORS. Appellant(s)
VERSUS
RAJPATH CONTRACTORS AND ENGINEERS LTD. Respondent(s)
(FOR ADMISSION and IA No.158110/2023-STAY APPLICATION and IA
No.158113/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Date : 04-09-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Ms. Urmila Kar Purkayastha, Adv.
Ms. Srija Choudhury, Adv.
Ms. Madhumita Bhattacharjee, AOR
For Respondent(s) Mr. Saurav Agrawal, Adv.
Mr. Priyankar Saha, Adv.
Mr. Sarad Kumar Singhania, AOR
Mr. Anshuman Choudhary, Adv.
Ms. Rashmi Singhania, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the request made by the learned counsel appearing for the appellants, list the matter on 25th September, 2023.
Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.09.06 10:03:31 IST Reason: (ASHISH KONDLE) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)
CORRECTED
ITEM NO.26 COURT NO.7 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 25627/2023 (Arising out of impugned final judgment and order dated 04-05-2023 in AP No. 737/2022 passed by the High Court of Calcutta) STATE OF WEST BENGAL REPRESENTED THROUGH THE SECRETARY & ORS. Appellant(s) VERSUS RAJPATH CONTRACTORS AND ENGINEERS LTD. Respondent(s) (FOR ADMISSION and IA No.158110/2023-STAY APPLICATION and IA No.158113/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Date : 04-09-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA HON'BLE MR. JUSTICE PANKAJ MITHAL For Petitioner(s) Ms. Urmila Kar Purkayastha, Adv.
Ms. Srija Choudhury, Adv.
Ms. Madhumita Bhattacharjee, AOR For Respondent(s) Mr. Saurav Agrawal, Adv.
Mr. Priyankar Saha, Adv.
Mr. Sarad Kumar Singhania, AOR Mr. Anshuman Choudhary, Adv. Ms. Rashmi Singhania, Adv.
UPON hearing the counsel the Court made the following O R D E R On the request made by the learned counsel appearing for the appellants, list the matter on 11th September, 2023.
(ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)