Madhya Pradesh High Court
Alphabet Minerals Inc vs Coal India Ltd. on 3 December, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-14964-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 14964 of 2025
(ASSOCIATION OF POWER PRODUCERS Vs UNION OF INDIA AND OTHERS )
WP/16486/2025, WP/16490/2025, WP/16567/2025, WP/16728/2025, WP/16764/2025,
WP/16800/2025, WP/16801/2025, WP/16802/2025, WP/16914/2025, WP/16984/2025,
WP/16995/2025, WP/17000/2025, WP/17003/2025, WP/17106/2025, WP/17109/2025,
WP/17113/2025, WP/17114/2025, WP/17129/2025, WP/17130/2025, WP/17179/2025,
WP/17193/2025, WP/17194/2025, WP/17195/2025, WP/17362/2025, WP/17539/2025,
WP/17586/2025, WP/17751/2025, WP/18142/2025, WP/18147/2025, WP/18148/2025,
WP/18150/2025, WP/18182/2025, WP/18184/2025, WP/18258/2025, WP/18259/2025,
WP/18260/2025, WP/18261/2025, WP/18461/2025, WP/18475/2025, WP/18504/2025,
WP/18506/2025, WP/18509/2025, WP/18532/2025, WP/18728/2025, WP/18731/2025,
WP/18733/2025, WP/18738/2025, WP/18742/2025, WP/18747/2025, WP/18840/2025,
WP/18992/2025, WP/18995/2025, WP/19045/2025, WP/19143/2025, WP/19415/2025,
WP/19418/2025, WP/19474/2025, WP/19592/2025, WP/19958/2025, WP/19961/2025,
WP/20250/2025, WP/22710/2025, WP/22889/2025, WP/22891/2025, WP/24334/2025,
WP/24489/2025, WP/24497/2025, WP/24500/2025, WP/24504/2025, WP/24883/2025,
WP/24885/2025, WP/24950/2025, WP/25005/2025, WP/25011/2025, WP/25031/2025,
WP/25255/2025, WP/25619/2025, WP/25620/2025, WP/25977/2025, WP/26468/2025,
WP/28020/2025, WP/28785/2025, WP/28829/2025, WP/29282/2025, WP/29283/2025,
WP/29287/2025, WP/29293/2025, WP/30219/2025, WP/30883/2025, WP/31084/2025,
WP/31132/2025, WP/31716/2025, WP/34526/2025, WP/36167/2025, WP/36334/2025,
WP/36353/2025, WP/38615/2025, WP/39625/2025, WP/39719/2025, WP/40800/2025,
WP/40966/2025, WP/41176/2025, WP/41180/2025, WP/41217/2025, WP/41271/2025,
WP/41377/2025, WP/41436/2025, WP/42657/2025, WP/42680/2025, WP/42945/2025
Dated : 03-12-2025
Shri Naman Nagrath - Senior Advocate with Shri Aniket Kanhava,
Shri Dheerendra Mishra, Shri Anvesh Shrivastava, Shri Divyakant Lahoti,
Shri Kartik Lahoti, Shri Anand Kumar Sharma, Shri Brahmendra Prasad
Pathak, Shri Aatish Kumar Yadav, Shri Harpreet Singh Gupta, Shri Jubin
Prasad Shri Aditya K.Singh, Shri Vineet Gupta - Advocates for the
petitioners in the respective petitions.
Shri Satyendra Patel, Shri Ashish Agrawal, Shri Sunil Kumar Gupta,
Shri Shyam Sundar Patel, Shri Alabhya Bajpai, Smt. Seema Sahu, Shri
Devendra Shukla, Shri Rajesh Tiwari, Smt. Sunita Sood Gupta, Shri Ram
Signature Not Verified
Signed by: ANINDYA
SUNDAR MUKHOPADHYAY
Signing time: 04-12-2025
11:24:20
2 WP-14964-2025
Milan Prajapati, Shri Arnav Tiwari, Shri Neetiraj Sharma, Ms. Kanak
Gaharwar, Shri Greeshm Jain, Shri Sandeep Vyas, Smt. Gulab Kali Patel,
Ms. Priti Singh - Advocates for the respondents/Union of India, Coal India
Limited, Northern Coalfields Limited in the respective petitions.
Counsel appearing for the petitioner has drawn attention of this Court to the reply to the rejoinder filed by the respondents No.2 and 3 pointing out the fact that they are making efforts to get the matter amicably settled between the parties. However, there is nothing brought on record by the respondents No. 2 and 3 to demonstrate the same.
They are directed to place on record the final decision taken by the authorities in pursuance to the assurance as mentioned in the reply to the rejoinder being I.A.No.16185/2025 by the next date of hearing.
At the joint request of the learned counsel for the parties, list these matters on 15.01.2026 for consideration.
Interim relief, if any, to continue till the next date of hearing.
(VISHAL MISHRA) JUDGE AM Signature Not Verified Signed by: ANINDYA SUNDAR MUKHOPADHYAY Signing time: 04-12-2025 11:24:20